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Cost and Works Accountants Act, 1959

63D. Secret chamber and ballot paper

(1) There shall be a secret chamber or chambers in each polling booth and such chamber shall be so arranged that where a voter records his votes on the ballot paper, no other person can see how he has voted.

(2) The ballot paper shall contain a list of candidates standing for election in an constituency and shall bear the seal of the Council.



Cost and Works Accountants Act, 1959 Back




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