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Cost and Works Accountants Act, 1959

63. Admissible number of votes to each voter

Each voter shall have one vote only. A voter in giving his vote-

(a) must place on his ballot paper the figure l in the square opposite the number of the candidate for whom he votes, and

(b) may in addition, place on his ballot paper the figure 2 or the figure 2 and 3 or 2,3, and 4 and so on, in the squares opposite the names of other candidates in the order of his preference.



Cost and Works Accountants Act, 1959 Back




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