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Cost and Works Accountants Act, 1959

36. Conduct of Examinations

(1) The examinations shall be conducted in such manner and at such times and places as the Council may direct:

PROVIDED that the qualifying examinations shall be held at least once in each year.

(2) The dates and places of the examinations and other particulars shall be notified in the Journal of the Institute.



Cost and Works Accountants Act, 1959 Back




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