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Cost and Works Accountants Act, 1959

24. Position of Registered Students

Student registration shall not confer any membership rights nor entitle a person so registered to claim any form of membership of the institute or of a Regional Council. He may, however, borrow books from the library subject to such conditions as the Council may from time to time specify and participate in the activities of the Regional Council in accordance with the rules of the Regional Council.



Cost and Works Accountants Act, 1959 Back




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