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Cost and Works Accountants Act, 1959

20. Conditions of Registration

Every person applying for registration as a Registered Student shall be required to apply in Form I and produce evidence to the satisfaction of the Council that he possesses one of the following qualifications:-

(a) He has passed a Foundation Course Examination prescribed under these regulations.

(b) He has been conferred a degree from any University or equivalent.



Cost and Works Accountants Act, 1959 Back




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