Cost and Works Accountants Act, 1959
16. Notification of removal
The removal of the name of any person from the membership of the Institute shall be notified in the Gazette of India and shall also be communicated in writing to the person concerned.
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Cost and Works Accountants Act, 1959 16. Notification of removal The removal of the name of any person from the membership of the Institute shall be notified in the Gazette of India and shall also be communicated in writing to the person concerned. |
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