Cost and Works Accountants Act, 1959
141. Quorum
Ten members shall form the quorum for a meeting. No business shall be transacted at any General Meeting unless the requisite quorum be present at the commencement of the business.
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Cost and Works Accountants Act, 1959 141. Quorum Ten members shall form the quorum for a meeting. No business shall be transacted at any General Meeting unless the requisite quorum be present at the commencement of the business. |
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