Cost and Works Accountants Act, 1959
130. Meetings
The provisions regarding meetings of the Committees of the Central Council in Regulations 80 to 84 shall, so far as may be, apply to the meetings of the Committees of the Regional Councils.
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Cost and Works Accountants Act, 1959 130. Meetings The provisions regarding meetings of the Committees of the Central Council in Regulations 80 to 84 shall, so far as may be, apply to the meetings of the Committees of the Regional Councils. |
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