Cost and Works Accountants Act, 1959
13. Information relating to misconduct of members
The procedure prescribed by Regulation 12 shall, so far as may be, apply to any information received under section 21.
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Cost and Works Accountants Act, 1959 13. Information relating to misconduct of members The procedure prescribed by Regulation 12 shall, so far as may be, apply to any information received under section 21. |
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