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Cost and Works Accountants Act, 1959

115. Regional Register of Members

(1) Every Regional Council shall maintain a Regional Register of Members in which shall be entered the names and other particulars of all the members of the Institute representing the region.

(2) The name of any such member whose name has been removed from the Register of Members of the Institute shall forthwith be removed also from the concerned Regional Register of Members.



Cost and Works Accountants Act, 1959 Back




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