Copyright Act, 1957
4. Functions of the Secretary of the Copyright Board –
The Registrar or Copyrights shall perform all secretarial functions relating to the Copyright Board under the direction and control of the Chairman of the Copyright Board
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Copyright Act, 1957 4. Functions of the Secretary of the Copyright Board – The Registrar or Copyrights shall perform all secretarial functions relating to the Copyright Board under the direction and control of the Chairman of the Copyright Board |
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