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Copyright Act, 1957

18. Indexes –

(1) There shall be kept at the Copyright Office the following indexes for each part of the Register of Copyrights, namely -

(i) A general Author Index;

(ii) A general Title Index;

(iii) An Author Index of works in each language; and

(iv) A Title Index of works in each language.

(2) Every index shall be arranged alphabetically in the form of cards.



Copyright Act, 1957 Back




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