AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Copyright Act, 1957

11-B. Application for license-1

Every such application shall be in respect of one work only and in respect of translation of a work into one language only.


Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement