Co-Operative Societies Act 2008
Second Schedule
(Regulation 4)
Fees Payable
| Item Fee | Fee $ | ||
| 1. | For application for registration by a Co-operative Society, other than a Junior Co-operative.................................. | 25.00
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| 2. | For a Certificate of Registration............................................ | ||
| (a) | for a Credit Union................................................................ | 300.00 | |
| (b) | for any other registered society, other than a Junior Cooperative Society .............................................. | 100.00 | |
| 3. | For reservation of name .................................... | 25.00 | |
| 4. | For change of name ............................................ | 25.00 | |
| 5. | For arch.............................................................................. | 5.00 | |
| 6. | For restoring society’s name to register: | ||
| (a) | Credit Union ........................................................................ | 100.00 | |
| (b) | Other Co-operative Society .............................. | 75.00 | |
| 7. | For the filing of the annual and special returns:........................... | ||
| (a) | on the day that it is due – Credit Union ............................... | 4,000.00 | |
| - Other Society.................................................................... | Free | ||
| (b) | for each day after the date that it is due to be filed, a special filing fee | ||
| Credit Union ............................................................. | 10.00 | ||
| to a maximum of.................................................................. | 500.00 | ||
| - Other Society.................................................................... | 5.00 | ||
| to a maximum of.................................................................. | 200.00 | ||
| 8. | For a certificate of continuance................................ | 25.00 | |
| 9. | For a certificate of amendment of by-laws......................... | 25.00 | |
| 10. | For a certificate of revival ........................................... | 25.00 | |
| 11. | For a certificate of dissolution.................................. | 25.00 | |
| 12. | For an examination of any document ...................... | 10.00 | |
| 13. | For photocopies of any document: | ||
| (a) | for the first page .................................................................. | 2.00 | |
| (b) | for each additional page....................................................... | 1.00 | |
| 14. | For certification of any document: ................................ | ||
| (a) | for the first page................................................................... | 2.00 | |
| (b) | for each additional page....................................................... | 1.00 | |
| 15. | For a notice that is required to be published in the Gazette ......... | the cost of placing of the notice in the Gazette | |
| 16 | For any certificate other than certificate of dissolution or certificate for which a fee is not provided............................ | 25.00 | |
| 17. | For filing any document unrelated to anything for which a fee is not provided................................................................. | 10.00 | |
NOTE: The fees (other than those referred to in paragraphs 1 and 2) payable in respect of a Junior Co-operative Society shall be 20% of the fees payable by a registered society, other than a Credit Union.
