Co-Operative Societies Act 2008
8. Verification of documents
The Registrar may require that a document or information contained in a document required by this Act or the Regulations to be sent to him be verified by affidavit or otherwise.
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Co-Operative Societies Act 2008 8. Verification of documents The Registrar may require that a document or information contained in a document required by this Act or the Regulations to be sent to him be verified by affidavit or otherwise. |
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