Co-Operative Societies Act 2008
232. Copies of documents
Where a notice or document is required to be sent to the Registrar pursuant to this Act, the Registrar may accept a photo static or photographic copy of the notice or document.
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Co-Operative Societies Act 2008 232. Copies of documents Where a notice or document is required to be sent to the Registrar pursuant to this Act, the Registrar may accept a photo static or photographic copy of the notice or document. |
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