Co-Operative Societies Act 2008
196. Security for loans
Subject to any restrictions that may be prescribed in the Regulations, the credit union may take any security for loans that it considers advisable and in keeping with sound business practices.
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Co-Operative Societies Act 2008 196. Security for loans Subject to any restrictions that may be prescribed in the Regulations, the credit union may take any security for loans that it considers advisable and in keeping with sound business practices. |
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