Convert's Marriage Dissolution Act, 1866
35. Extent of Act
This Act extends to 11[the whole of India 12[except the State of Jammu and Kashmir and the Union territory of Manipur]].]
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Convert's Marriage Dissolution Act, 1866 35. Extent of Act This Act extends to 11[the whole of India 12[except the State of Jammu and Kashmir and the Union territory of Manipur]].] |
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