The Control of National Highways (Land and Traffic) Act, 2002
9. Staff of Tribunal.-
1. The Central Government shall provide the Tribunal with such officers and employees as that Government thinks fit.
2. The officers and employees of a Tribunal shall discharge their functions under general superintendence of the Presiding Officer.
3. The salary, allowances and other conditions of service of the officers and employees of a Tribunal shall be such as may be prescribed.