Contact Labour (Regulation and Abolition) Act, 1970
17 [FORM VI-A] : NOTICE OF COMMENCEMENT /
COMPLETION OF CONTRACT WORK [Rule 25(2)(viii)] I / We, Shri / M/s. (Name and address of the contractor) hereby
intimate that the contract work (Name of work)................................ in establishment of
the ...................... (Name and address of principal employer)............................. for which
license No ................................ dated .......................has been issued to me /us by the
Licensing Officer (name of the headquarters), has been commenced/ completed
with effect from (date)/on (date). Signature of Contractor(s) To The Inspector, ..........................