Contact Labour (Regulation and Abolition) Act, 1970
FORM III : REGISTER OF ESTABLISHMENTS
[Rule 18(3)]
Sl. No. |
Registration no. and date |
Name and address of the establishment registered |
Name of the Principal Employer and his address |
Type of business, trade, industry, manufacture or occupation, which is carried on in the establishment |
Total No. of workmen directly employed |
1 |
2 |
3 |
4 |
5 |
6 |
Particulars of contractor and contract labor
Name and address of contractor |
Nature of work in which contract labor is employed or is to be employed |
Maximum No. of contract labor to be employed on any day |
Probable duration of employment of contract labor |
Remarks |
7 |
8 |
9 |
10 |
11 |