Contact Labour (Regulation and Abolition) Act, 1970
FORM XXIII : REGISTER OF OVERTIME
[Rule 78(1)(a)(iii)]
Name and address of contractor _______________________________ |
Name and address of establishment in / under which contract is carried on ___________________________________ |
Nature and location of work _______________________________ |
Name and address of Principal employer ___________________________________ |
Sl. No. |
Name of workman |
Father's/Husband's Name |
Sex |
Designation/nature of employment |
Date on which overtime worked |
1 |
2 |
3 |
4 |
5 |
6 |
Total overtime worked or production in case of piece- rated |
Normal rates workman |
Overtime rate of wages |
Overtime earnings |
Date on which overtime wages paid |
Remarks |
7 |
8 |
9 |
10 |
11 |
12 |