Contact Labour (Regulation and Abolition) Act, 1970
FORM XXII : REGISTER OF ADVANCES
[Rule 78(1)(a)(ii)]
Name and address of contractor _______________________________ |
Name and address of establishment in / under which contract is carried on ___________________________________ |
Nature and location of work _______________________________ |
Name and address of Principal employer ___________________________________ |
Sl. No. |
Name |
Father's/Husband's name |
Nature of employment/Designation |
Wage period and wages payable |
Date and amount of advance given |
1 |
2 |
3 |
4 |
5 |
6 |
Purpose(s) for which advance made |
No. of installments by which advance to be repaid |
Date and amount of each installment repaid |
Date on which last installment was repaid |
Remarks |
7 |
8 |
9 |
10 |
11 |