Contact Labour (Regulation and Abolition) Act, 1970

FORM II : CERTIFICATE OF REGISTRATION

[Rule 18(1)]

No. Date..............

Government of India

Officer of the Registering Officer

A certificate of registration containing the following particulars is hereby granted under sub-section (2) of section 7 of the Contract Labor (Regulation and Abolition) Act, 1970, and the rules made there under ,to ............................................................................

1. Nature of work carried on in the establishment.

2. Names and addresses of Contractors.

3. Nature of work in which contract labor is employed or is to be employed.

4. Maximum number of contract labor to be employed on any day through each contractor.

5. Other particulars relevant to the employment of contract labor

Signature of Registering

Officer with Seal