Contact Labour (Regulation and Abolition) Act, 1970
FORM XVII : REGISTER OF WAGES
[Rule 78(1)(a)(i)]
Name and address of contractor _____________ |
Name and address of establishment in /under which contract is carried on ____________________________ |
Nature and location of work _________________ |
Name and address of Principal employer _____________________________________ Wage period : Monthly ____________ |
Sl. No. |
Name of workman |
Serial No. in the register of workman |
Designation / nature of work done |
No. of days worked |
Units of work done |
1 |
2 |
3 |
4 |
5 |
6 |
Daily-rate of wages/piece-rate |
Amount of wages earned |
||||
Basic wages |
Dearness allowances |
Overtime |
Other cash payments (Nature of payment to be indicated) |
Total |
|
8 |
9 |
10 |
11 |
12 |
|
7 |
Deductions, if any (indicate nature) |
Net amount paid |
Signature /Thumb impression of workman |
Initial of contractor or his representative |
13 |
14 |
15 |
16 |