Contact Labour (Regulation and Abolition) Act, 1970
FORM XVI : MUSTER ROLL
[Rule 78(1)(a)(i)]
Name and address of contractor __________________________________ |
Name and address of establishment in /under which contract is carried on_____________________________ |
Nature and location of work _________________________________ |
Name and address of Principal Employer_______________________ |
For the month of _______________ ______________________________ |
Sl. No. |
Name of workman |
Father's / Husband's name |
Sex |
Date |
Remarks |