Contact Labour (Regulation and Abolition) Act, 1970
FORM XV : SERVICE CERTIFICATE
[Rule 77]
Name and address of_________________ _________________________ contractor |
Name and address of establishment of in/under which contract is carried on __________________________ |
Name and location of work____________ _______________________ |
|
Name and address of the __________________________________ workman ___________________ |
Name and address of principal employer________________________ |
Age or Date of Birth _____________________________ |
|
Identification marks______________________________ |
|
Father's /Husband's name ________________________ |
Sl. No. |
Total period for which employed |
Nature of work done |
Rate of wages(with particulars of unit in case of piece-work) |
Remarks |
|
From |
To |
||||
1 |
2 |
3 |
4 |
5 |
6 |
Signature of contractor