Contact Labour (Regulation and Abolition) Act, 1970
FORM XIV : EMPLOYMENT CARD
[Rule 76]
Name and address of contractor __________________________________ |
Name and address of establishment in / under which contract is carried on ____________________ |
Nature of work and location of work __________________________________ |
Name and address of Principal Employer _________________________________ |
1.Name of the workman ________________________ |
_________________________________ |
2.Sl. No. in the register of workmen employed ___________________________________ |
_________________________________ |
3.Nature of employment / Designation _________________________________ |
_________________________________ |
4.Wage rate(with particulars of unit , in case of piece- work)_____________________ |
_________________________________ |
5.Wage period _______________ |
_________________________________ |
6.Tenure of employment _______________________ |
_________________________________ |
7.Remarks __________________ |
_________________________________ |
Signature of Contractor