Contact Labour (Regulation and Abolition) Act, 1970
FORM XIII : REGISTER OF WORKMEN EMPLOYED BY CONTRACTOR
[Rule 75]
Name and address of contractor _________________________________ |
Name and address of establishment in/under which contract is carried on. ________________________________ ________________________________ |
Nature and location of work _________________________________ |
Name and address of Principal _________ Employer ______________ |
Sl. No. |
Name and surname of workman |
Age and Sex |
Father's/ Husband's name |
Nature of Employment/ Designation |
Permanent Home Address of workman (Village and Tahsil / Taluk and District) |
1 |
2 |
3 |
4 |
5 |
6 |
Local Address |
Date of commencement of employment |
Signature or thumb- impression of workman |
Date of termination of employment |
Reasons for termination |
Remarks |
7 |
8 |
9 |
10 |
11 |
12 |