Contact Labour (Regulation and Abolition) Act, 1970

FORM XII : REGISTER OF CONTRACTORS

[Rule 74]

1. Name and address of the principal employer ....................

2. Name and address of the establishment ..........................

Sl. No.	Name and address of contractor	Nature of work on contract	Location of contract work	Period of contract		Maximum No. of workmen employed by contractor
				From	To

Place ...................

Date ....................

Signature of the Licensing Officer