Contact Labour (Regulation and Abolition) Act, 1970
33. Power to give directions
The Central Government may give directions to the Government of any State as to the carrying into execution in the State of the provisions contained in this Act.
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Contact Labour (Regulation and Abolition) Act, 1970 33. Power to give directions The Central Government may give directions to the Government of any State as to the carrying into execution in the State of the provisions contained in this Act. |
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