The Continuance of Legal Proceedings Act, 1948
Act No. 38 of 19481
[3rd September, 1948.]
An Act to provide for the continuance of certain legal proceedings by or against the Secretary of State.
WHEREAS it is expedient to provide for the continuance of certain legal proceedings by or against the Secretary of State in respect of any right of India or any part of India which were pending immediately before the 15th day of August, 1947;
It is hereby enacted as follows:-