The Continuance of Legal Proceedings Act, 1948
[Act No. 38 of 19481]
[3rd September, 1948.]
| Contents: | |
| Title | The Continuance of Legal Proceedings Act, 1948 |
| Sections: | Parteiculars: |
| 1. | Short title and extent |
| 2. | Interpretation |
| 3. | Continuance of legal proceedings |
| 4. | Exclusion of time in computing period of limitation |
| 5. | Repeal |
