The Contingency Fund of India Act, 1950
| S. No | Contents |
| 1. | Short title |
| 2. | Establishment of the Contingency Fund of India |
| 3. | Custody of the Contingency Fund and withdrawals there from |
| 4. | Power to make rules |
[14th August, 1950.]
An Act to provide for the establishment and maintenance of Contingency Fund.
BE it enacted by Parliament as follows:-
