Consumer Protection Regulations, 2005

4. Dress code.-

1.      The President and members of every Consumer Forum while presiding over the Benches,-

a.      shall wear simple and sober dress;

b.     shall not wear-

                      i.         flashy dress or dress display any affluence;

                     ii.         Jeans or T-shirts.

                    iii.         as if they are holding Courts as Judges of a High Court or a District Court.

1.     

2.      The advocates shall be allowed to appear in the usual dress as prescribed by the High Court but without the gown.