Consumer Protection Regulations, 2005
23. Filing of criminal complaint.-
Wherever a complaint is required to be filed by the Consumer Forum under sub-section (5) of section 13, the Consumer Forum may authorise its Registrar to file the complaint.
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Consumer Protection Regulations, 2005 23. Filing of criminal complaint.- Wherever a complaint is required to be filed by the Consumer Forum under sub-section (5) of section 13, the Consumer Forum may authorise its Registrar to file the complaint. |
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