Consumer Protection Act, 1986
8. Objects of the State Council
The objects of every State Council shall be to promote and protect within the State the rights of the consumers laid down in clauses (a) to (f) of section 6.
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Consumer Protection Act, 1986 8. Objects of the State Council The objects of every State Council shall be to promote and protect within the State the rights of the consumers laid down in clauses (a) to (f) of section 6. |
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