The Comptroller and Auditor-General's (Duties, Powers and Conditions of Service) Act, 1971
Chapter I
Preliminary
1. Short title.-
This Act may be called the Comptroller and Auditor-General's (Duties, Powers and Conditions of Service) Act, 1971.
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The Comptroller and Auditor-General's (Duties, Powers and Conditions of Service) Act, 1971 Chapter I Preliminary 1. Short title.- This Act may be called the Comptroller and Auditor-General's (Duties, Powers and Conditions of Service) Act, 1971. |
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