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Company Secretaries Act, 1980
(Act no.56 of 1980)
Contents
Sections
Particulars
Preamble
1
Short title, extent and commencement
2
Definitions and Interpretation
3
Incorporation of the institute
4
Entry of names in the register
5
Associates and fellows
6
Certificate of practice
7
Members to be known as company secretaries
8
Disabilities
9
Constitution of the council of the institute
10
Mode of election to the council
11
Nomination in default of election
12
President and Vice-President
13
Resignation of membership and casual vacancies
14
Duration and dissolution of the council
15
Functions of the council
16
Staff, remuneration and allowances
17
Committees of the council
18
Finances of the council
19
Register
20
Removal from the register
21
Procedure in inquiries relating to misconduct of members of the institute
22
Professional misconduct defined
23
Constitution And functions of regional councils
24
Penalty for falsely claiming to be a member, etc.
25
Penalty for using name of the council, or awarding degree of company
26
Companies not to engage in company secretary ship
27
Unqualified persons not to sign documents
28
Offences by companies
29
Sanction to prosecute
30
Appeal
31
Dissolution of the institute of company secretaries of India register
32
Transfer of assets and liabilities of the dissolved company to the Institute
33
Provisions respecting employees of the dissolved company
34
Alteration in the register and cancellation of certificate
35
Directions of the central government
36
Protection of action taken in good faith
37
Maintenance of branch offices
38
Reciprocity
39
Power to make regulations
Schedule I
Part I
Professional Misconduct in relation to members of the institute in practice
Part II
Professional Misconduct in relation to members of the institute in service
Part III
Professional Misconduct in relation to members of the institute Genera
Schedule II
Part I
Professional misconduct in relation to members of the institute in Practice
Part II
Professional Misconduct in relation to members of the institute Genera
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