Company Law Board Regulations, 1991

FORM NO.2

(See Regulation 17)

Misc. Application No…………………………. of …………………….

In

Original Petition No. ………………………….of ……………………..

XXX …. Applicant

(Applicant/ Respondent)

versus

YYY …Respondent

(Respondent / Applicant )

Brief facts leading to the application

Relief or prayer:

Signature of the Applicant

Signature of the Authorised Representative

Place:

Date: