Company Law Board Regulations, 1991
41. Petition under section 2A of the Monopolies Act –
Provisions of these regulations shall apply mutatis-mutandis to the petition made under section 2A of the Monopolies Act.
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Company Law Board Regulations, 1991 41. Petition under section 2A of the Monopolies Act – Provisions of these regulations shall apply mutatis-mutandis to the petition made under section 2A of the Monopolies Act. |
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