Company Law Board Regulations, 1991
13. General heading to be in Form No. 1 in Annexure II –
The general heading in all proceedings, whether original or interlocutory, and of advertisements and notices, shall be as in Form No. 1 in Annexure II
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Company Law Board Regulations, 1991 13. General heading to be in Form No. 1 in Annexure II – The general heading in all proceedings, whether original or interlocutory, and of advertisements and notices, shall be as in Form No. 1 in Annexure II |
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