Company Law Board Regulations, 1991
Chapter I Preliminary
1. Short title, commencement and interpretation –
1. These regulations may be called the Company Law Board Regulations, 1991
a. They shall come into force on the date of their publication in the Official Gazette.
b. The General Clauses Act, 1897 (10 of 1897), applies to the interpretation of these regulations as it applies to the interpretations of a Central Act.