Companies (Amendment) Act, 2000

99. Amendment of section 212.-

In section 212 of the principal Act,-

(a) in sub-section (9), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted;

(b) in sub-section (10),-

(i) the words "managing agent, secretaries and treasurers" shall be omitted;

(ii) for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted.