Companies (Amendment) Act, 2000

98. Amendment of section 211.-

In section 211 of the principal Act,-

(a) in sub-section (7), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted;

(b) in sub-section (8),-

(i) the words "managing agent, secretaries and treasurers," shall be omitted;

(ii) for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted.