Companies (Amendment) Act, 2000
97. Amendment of section 210.-
In section 210 of the principal Act, in sub-sections (5) and (6), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 97. Amendment of section 210.- In section 210 of the principal Act, in sub-sections (5) and (6), for the words "one thousand rupees", the words "ten thousand rupees" shall be substituted. |
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