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Companies (Amendment) Act, 2000

93. Amendment of section 205A.-

In section 205A of the principal Act,-

(a) in sub-section (1), for the words "forty-two days", wherever they occur, the words "thirty days" shall be substituted;

(b) in sub-section (8), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted.



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