Companies (Amendment) Act, 2000
83. Amendment of section 197.-
In section 197 of the principal Act, in sub-section (2), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted.
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Companies (Amendment) Act, 2000 83. Amendment of section 197.- In section 197 of the principal Act, in sub-section (2), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted. |
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