Companies (Amendment) Act, 2000

79. Amendment of section 192.-

In section 192 of the principal Act,-

(a) in sub-section (4), clause (d) shall be omitted;

(b) in sub-section (5), for the words "twenty rupees", the words "two hundred rupees" shall be substituted;

(c) in sub-section (6), for the words "ten rupees", the words "one hundred rupees" shall be substituted.