Companies (Amendment) Act, 2000
69. Amendment of section 160.-
In section 160 of the principal Act, in sub-section (1), in clause (b), the words "its managing agent, its secretaries and treasurers" shall be omitted.
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Companies (Amendment) Act, 2000 69. Amendment of section 160.- In section 160 of the principal Act, in sub-section (1), in clause (b), the words "its managing agent, its secretaries and treasurers" shall be omitted. |
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